Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in The Electricity Regulatory Commissions Act, 1998

(2)Except as aforesaid, no appeal or revision shall lie to any Court from any decision or order of the State Commission.