Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 13 in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

13. Registers to be maintained in Treasury.

- The Drawing and Disbursing Officer shall maintain the following registers namely :-
(i)Register of Pension payments orders received from the Controller in form N.C.D.S. PFR-38
(ii)Register gratuity payment orders received from the Controller in form N.C.D.S. PFR-39.
(iii)Register of Commuted value of pension payment orders received from the Controller in form N.C.D.S. PFR-40.
(iv)Register of recoveries from gratuity of retired employees for outstanding dues of the Centre in form N.C.D.S. PFR-22.
(v)Register of allotments received from the Controller in form N.C.D.S. PFR-41.
(vi)Register of payment from the personal ledger account in form N.C.D.S. PFR-21.
(vii)Register of cheques issued to Pensioners (enfacement Register) in form N.C.D.S. PFR-42.
(viii)Register of cheque book received and used in form N.C.D.S. PFR-43.
Miscellaneous