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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Mizoram - Subsection

Section 17(4) in Chakma Autonomous District Council (Village Councils) Act, 2002

(4)If any member fails to carry out the direction given to him under sub-section (I) or sub-section (2), the President shall report, the conduct of the member in writing to the Executive Committee. On receipt of such report, the Executive Committee may. if it deems necessary suspend the member for any period consider reasonable.