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Supreme Court - Daily Orders

Mukund Bhai Patel vs Union Of India Department Of Home ... on 19 September, 2016

Bench: Dipak Misra, C. Nagappan

     WP(Crl) 31/2011
                                            1

     ITEM NO.17                     COURT NO.4                  SECTION X

                         S U P R E M E C O U R T O F        I N D I A
                                 RECORD OF PROCEEDINGS

                         Writ Petition (Criminal)       No.31/2011


     MUKUND BHAI PATEL                                           Petitioner(s)

                                           VERSUS

     UNION OF INDIA & ORS.                                       Respondent(s)

     (With office report)

     WITH W.P.(Crl.) No.46/2011
     W.P.(Crl.) No.28/2013
     (With office report)


     Date : 19/09/2016 These petitions were called on for hearing today.


     CORAM :
                         HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE C. NAGAPPAN


     For Petitioner(s)       Mr.   B.H. Marlapalle, Sr. Adv.
                             Mr.   Aniruddha P. Mayee, Adv.
                             Mr.   A. Selvin Raja, Adv.
                             Mr.   Nikhil Jain, AOR

     WP(Crl) 46/11           Mr.   Atul Nanda, Sr. Adv.
                             Mr.   Saurabh Kirpal, Adv,.
                             Ms.   Manali Singhal, Adv.
                             Mr.   Ashsish Batra, Adv.
                             Mr.   Wattan Sharma, Adv.
                             Mr.   Rohit Kul, Adv.

     WP(Crl) 28/13           Mr. Rahul Kripalani, Adv.
                             Ms. Suhasini Sen, Adv.
                             Mr. Snehasish Mukherjee, AOR

     For Respondent(s)
Signature Not Verified
                             Mr.   Ranjit Kumar, S.G.
Digitally signed by
CHETAN KUMAR
Date: 2016.09.20
                             Ms.   Binu Tamta, Adv.
19:33:35 IST
Reason:                      Mr.   Rupesh Kumar, Adv.
                             Mr.   B.K. Prasad, Adv.

                             Mr. Preetesh Kapoor, Adv.
                             Ms. Hemantika Wahi, AOR
WP(Crl) 31/2011
                                       2

                        Ms. Puja Sing, Adv.
                        Ms. Puja Singh, Adv.


            UPON hearing the counsel the Court made the following
                               O R D E R

Let the matter be listed for final hearing on 18th January, 2017.

(Chetan Kumar) (H.S. Parasher) Court Master Court Master