Supreme Court - Daily Orders
Mukund Bhai Patel vs Union Of India Department Of Home ... on 19 September, 2016
Bench: Dipak Misra, C. Nagappan
WP(Crl) 31/2011
1
ITEM NO.17 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Criminal) No.31/2011
MUKUND BHAI PATEL Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With office report)
WITH W.P.(Crl.) No.46/2011
W.P.(Crl.) No.28/2013
(With office report)
Date : 19/09/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. B.H. Marlapalle, Sr. Adv.
Mr. Aniruddha P. Mayee, Adv.
Mr. A. Selvin Raja, Adv.
Mr. Nikhil Jain, AOR
WP(Crl) 46/11 Mr. Atul Nanda, Sr. Adv.
Mr. Saurabh Kirpal, Adv,.
Ms. Manali Singhal, Adv.
Mr. Ashsish Batra, Adv.
Mr. Wattan Sharma, Adv.
Mr. Rohit Kul, Adv.
WP(Crl) 28/13 Mr. Rahul Kripalani, Adv.
Ms. Suhasini Sen, Adv.
Mr. Snehasish Mukherjee, AOR
For Respondent(s)
Signature Not Verified
Mr. Ranjit Kumar, S.G.
Digitally signed by
CHETAN KUMAR
Date: 2016.09.20
Ms. Binu Tamta, Adv.
19:33:35 IST
Reason: Mr. Rupesh Kumar, Adv.
Mr. B.K. Prasad, Adv.
Mr. Preetesh Kapoor, Adv.
Ms. Hemantika Wahi, AOR
WP(Crl) 31/2011
2
Ms. Puja Sing, Adv.
Ms. Puja Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed for final hearing on 18th January, 2017.
(Chetan Kumar) (H.S. Parasher) Court Master Court Master