Supreme Court - Daily Orders
Abhijit Pawar vs Hemant Madhukar Nimbalkar on 12 July, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.71 COURT NO.12 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 9318/2012
(Arising out of impugned final judgment and order dated 06/11/2012
in WPCRL No. 1772/2010 passed by the High Court of Bombay)
ABHIJIT PAWAR Petitioner(s)
VERSUS
HEMANT MADHUKAR NIMBALKAR & ANR. Respondent(s)
(With appln. (s) for stay and office report)
(For final disposal)
WITH
SLP(Crl) No. 9860/2012
(With appln.(s) for stay, for permission to file additional
documents and Office Report)
Date : 12/07/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Parties Mr. Ashok Desai, Sr. Adv.
Mr. Siddharth Luthra, Sr. Adv.
Ms. Shyel Trehan, Adv.
Ms. Himanie Katoch, Adv.
Ms. Liz Mathew, Adv.
Mr. R. P. Bhatt, Sr. Adv.
Mr. V. Giri, Sr. Adv.
Mr. Makarand D. Adkar, Adv.
Mr. Braj K. Mishra, Adv.
Mr. Vijay Kumar, Adv.
Mr. Shrikrishna G., Adv.
Mr. Vishwajit Singh, Adv.
Dr. Bheem Pratap Singh, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, Adv.
Mr. Vishwajit Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List the petitions on a non-miscellaneous day in the Digitally signed by NIDHI AHUJA Date: 2016.07.14 17:38:24 IST third week of September, 2016.
Reason:
(Nidhi Ahuja) (Tapan Kr. Chakraborty)
Court Master Court Master