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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(2) in The Assam Economic and Statistical Service Rules, 1973

(2)The strength of the service shall, on the commencement of these Rules, be as shown in Schedule I:Provided that the Governor may hold in abeyance any post or posts as and when considered necessary.