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Delhi High Court - Orders

Gurcharan Singh Babbar vs State (Nct Of Govt. Of Delhi) & Ors on 12 April, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~46
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 11777/2019
                                 GURCHARAN SINGH BABBAR                             ..... Petitioner
                                                      Through:   Md. Sajid, Adv.

                                                      versus

                                 STATE (NCT OF GOVT. OF DELHI) & ORS                ..... Respondent
                                                      Through:   Mr. Sameer Vashisht, ASC with Ms.
                                                                 Sanjana Nangia, Adv. for R-1 to 4.

                                 CORAM:
                                 HON'BLE MR. JUSTICE YASHWANT VARMA
                                                   ORDER

% 12.04.2022 Learned counsel for the petitioner prays for and is granted six weeks' time to file a rejoinder affidavit.

List again on 10.11.2022.

Additionally, the petitioner shall supply exact particulars of respondent Nos. 6 and 7 and take fresh steps for service through all permissible modes including via approved courier service.

YASHWANT VARMA, J.

APRIL 12, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:19.04.2022 11:49:50