Delhi High Court - Orders
Gurcharan Singh Babbar vs State (Nct Of Govt. Of Delhi) & Ors on 12 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11777/2019
GURCHARAN SINGH BABBAR ..... Petitioner
Through: Md. Sajid, Adv.
versus
STATE (NCT OF GOVT. OF DELHI) & ORS ..... Respondent
Through: Mr. Sameer Vashisht, ASC with Ms.
Sanjana Nangia, Adv. for R-1 to 4.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 12.04.2022 Learned counsel for the petitioner prays for and is granted six weeks' time to file a rejoinder affidavit.
List again on 10.11.2022.
Additionally, the petitioner shall supply exact particulars of respondent Nos. 6 and 7 and take fresh steps for service through all permissible modes including via approved courier service.
YASHWANT VARMA, J.
APRIL 12, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:19.04.2022 11:49:50