Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Uttarakhand - Subsection Section 13(2)(d) in Uttarakhand Protection of Cow Progeny Act, 2007 (d)The matters relating to the establishment,--- maintenance, management, supervision and control of institutions, referred to in section 9, and