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Bengal Presidency - Section

Section 197 in Police Regulations, Bengal , 1943

197. Circle Inspector's personal diary. [§12, Act V, 1861].

- A Circle Inspector shall keep a dairy in B.P. Form No. 18, a copy of which shall be sent daily to the Superintendent. This dairy shall contain information not only regarding police matters, but also information regarding all events of public interest occurring in the subdivision. Results of local enquiries to test investigations of subordinates shall be entered in the diary, but not details of the investigation of current cases.Note. - (i) When a Circle Inspector travels by bullock cart he shall note the fact in his diary. [See regulation 59 (b)].
(ii)Inspectors in charge of towns shall submit daily personal diaries in the same way as Inspectors in charge of circles.
(iii)Court and Detective Department Inspectors, Armed Inspectors and the Reserve Office Inspectors when deputed on duty outside their headquarters shall also submit to the Superintendent personal diaries in B. P. Form No. 18. Similarly, Sergeants (except when engaged on ordinary duties in the Special Armed Force), Sub-Inspector and Assistant Sub-Inspectors of the Reserve and Court offices shall submit such diaries to their Inspectors.