Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 914 in Bihar Education Code, 1961 914. Statement of securities. - A statement of all securities taken should be maintained in the office of each controlling officer and should be kept up-to-date.(D. P. I.'s circular no. 131, dated the 22nd July, 1908.)
