Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Assam - Subsection Section 25(c) in The Assam Excise Rules, 2016 (c)Veterinary Surgeons/Assistant Surgeons and Veterinary Investigation Officer, Assam, on requisition countersigned by the Superintendent or any other officer of the same status of the Civil Veterinary Department.
