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State of Rajasthan - Section

Section 344 in Rajasthan Panchayati Raj Rules, 1996

344. Duties and functions of Progress Extension Officer (Statistics).

- Progress Officer shall be mainly responsible for review of progress and evaluation of programmes undertaken by the Panchayat Samiti. His main functions shall be as under:-
(1)Compilation of Statistics and its analysis.
(2)Maintenance of permanent statistical records.
(3)Assist in evaluation of progress of plans and other developmental activities.
(4)Prepare reports and returns for review of progress.
(5)Prepare survey reports.
(6)Verification of progress reports on site in case of doubt.
(7)Publication of progress reports and prepare manuscript and do proof reading for the same.
(8)Timely submission of monthly/quarterly/annual progress reports to district and state level officers and pay special attention to reliability of data.
(9)Provide guidance training to Gram Sevak-cum-Secretaries of panchayats for preparing required statistics correctly.
(10)Ensure benefits under social security schemes.
(11)Prepare progress charts/maps and keep them uptodate.
(12)To attend Gram Sabha meetings and perform duties assigned in Rules 5 and 8.
(13)perform all other functions allotted by Vikas Adhikari/Panchayat Samiti/Zila Parishad/State Government from time to time.