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[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(4)(a) in West Bengal Municipal (Building) Rules, 2007

(a)sal, teak, and other hard timber, when used for beams or posts or in combination with steel, the timber and the steel (if any) being protected by plastering in cement or other incombustible or non-conducting external coating;