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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3) in The Tamil Nadu Acquisition of Hoardings Act, 1985

(3)If any question arises whether any hoarding was in existence on the date of the commencement of this Act in any local area, the burden of proving such question shall lie on the person who claims to be a person interested in respect of such hoarding.