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Jammu & Kashmir High Court

Guninder Pushp Jain vs Arihant Jain And Anr. on 10 November, 2017

Author: Alok Aradhe

Bench: Alok Aradhe

                     HIGH COURT OF JAMMU AND KASHMIR
                                 AT JAMMU

CREV No. 32/2015, MP No. 01/2015

                                                        Date of order: 10.11.2017

  Guninder Pushp Jain                     V.                      Arihant Jain & Anr.

Coram:
              Hon'ble Mr. Justice Alok Aradhe, Judge
Appearing counsel:
For Petitioner/appellant(s) :    Ms. Deeksha Handoo, Advocate.
For respondent (s)          :    Mr. Rajnesh Oswal, Advocate.

Learned counsel appearing on behalf of the petitioner prays for adjournment as Mr. P. N. Raina, learned senior counsel, who has to argue the matter, is busy in some other Court.

As prayed for, let the matter be listed on 22.11.2017.

(Alok Aradhe) Judge Jammu 10.11.2017 Surinder Page 1 of 1