Jammu & Kashmir High Court
Guninder Pushp Jain vs Arihant Jain And Anr. on 10 November, 2017
Author: Alok Aradhe
Bench: Alok Aradhe
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CREV No. 32/2015, MP No. 01/2015
Date of order: 10.11.2017
Guninder Pushp Jain V. Arihant Jain & Anr.
Coram:
Hon'ble Mr. Justice Alok Aradhe, Judge
Appearing counsel:
For Petitioner/appellant(s) : Ms. Deeksha Handoo, Advocate.
For respondent (s) : Mr. Rajnesh Oswal, Advocate.
Learned counsel appearing on behalf of the petitioner prays for adjournment as Mr. P. N. Raina, learned senior counsel, who has to argue the matter, is busy in some other Court.
As prayed for, let the matter be listed on 22.11.2017.
(Alok Aradhe) Judge Jammu 10.11.2017 Surinder Page 1 of 1