Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73A(1)] [Section 73A] [Entire Act]

State of Tamilnadu - Subsection

Section 73A(1)(b) in Tamil Nadu District Municipalities Act, 1920

(b)to transfer any officer or servant of any of the municipal corporation referred to in clause (a), to the service of any municipality; or