Madras High Court
Master Adarsh Srinivasan vs The Principal Secretary on 15 March, 2022
Author: M. Govindaraj
Bench: M.Govindaraj
W.P.Nos.34445 and 34446 of 2011
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 15.03.2022
CORAM
THE HONOURABLE MR. JUSTICE M.GOVINDARAJ
W.P.Nos.34445 and 34446 of 2015
and M.P.No.1 of 2015
Master Adarsh Srinivasan
Rep. by his Mother and Natural Guardian
Jayashree Srinivasan ... Petitioner
in both W.Ps.
Vs.
1. The Principal Secretary,
Ministry of Human Resource Development,
Government of India,
302-C, Shastri Bhavan, New Delhi - 110 011.
2. The Principal Secretary,
Ministry of Home Affairs,
Foreigners Division, Government of India,
North Block, Central Secretariat,
New Delhi - 110 001.
3. The Principal Secretary,
Ministry of Science and Technology,
Government of India,
New Delhi - 110 001.
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W.P.Nos.34445 and 34446 of 2011
4. The Convener,
Kishore Vaigyanik Protsahan Yojana (KVPY),
Indian Institute of Science,
Bangalore - 560 012.
5. The Registrar,
Indian Institute of Science (IISc),
C.V.Raman Avenue,
Bangalore - 560 012.
6. The Registrar,
Indian Institute of Science Education
and Research (IISER) Pune,
Dr.Homi Bhabha Road,
Pashan, Pune - 411 008.
7. The Registrar,
Indian Institute of Science Education
and Research (IISER) Kolkata,
Mohanpur - 741 246,
West Bengal, India.
8. The Registrar,
Indian Institute of Science Education
and Research (IISER) Mohali,
Knowledge City, Sector 81,
SAS Nagar, Manauli PO 140 306.
9. The Registrar,
Indian Institute of Science Education
and Research (IISER) Bhopal,
Bhopal Bypass Road, Bhauri,
Bhopal 462 066
Madhya Pradesh State.
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W.P.Nos.34445 and 34446 of 2011
10. The Registrar,
Indian Institute of Science Education
and Research (IISER) Trivandrum,
College of Engineering Trivandrum Campus,
Trivandrum - 695016,
Kerala State. ... Respondents
in both W.Ps.
PRAYER IN W.P.NO.34445 OF 2015: The Writ Petition has been filed
under Article 226 of the Constitution of India praying to issue a Writ of
Declaration, to declare that the condition "Students holding PIO, OCI are
not eligible" mentioned in the Notifications dated 12.07.2015 and
13.07.2014 on the file of the fourth respondent herein as ultravires the
Constitution and violative of the statutory provisions in the Citizenship Act,
1955 and declare it as null and void.
(Prayer amended as per order dated 27.01.2016 by
M.M.S.J. in W.M.P.No.226 of 2016 in W.P.No.34445 of
2015)
PRAYER IN W.P.NO.34446 OF 2015: The Writ Petition has been filed
under Article 226 of the Constitution of India praying to issue a Writ of
Mandamus, to direct the respondents 1, 3, 4, 5 (IISc) and 6 to 10 (all
IISERs) to consider the petitioner's representation dated 18.07.2015 and
18.09.2015 before issuing the admission prospectus for the academic year
2016-17.
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W.P.Nos.34445 and 34446 of 2011
For Petitioner : M/s.T.Sathiyamoorthy
-----
COMMON ORDER
When the matters are taken up for hearing, the learned counsel appearing for the petitioner submits that the relief sought for in these Writ Petitions have become infructuous and hence, nothing survives for further adjudication. Therefore, the same may be dismissed as infructuous. To that effect, he has also made an endorsement in the bundle.
2. Recording the submission and the endorsement made by the learned counsel appearing for the petitioner, these Writ Petitions are dismissed as infructuous. There shall be no order as to costs. There shall be no order as to costs. Consequently, connected Miscellaneous Petition is closed.
15.03.2022 asi 4/7 https://www.mhc.tn.gov.in/judis W.P.Nos.34445 and 34446 of 2011 To
1. The Principal Secretary, Ministry of Human Resource Development, Government of India, 302-C, Shastri Bhavan, New Delhi - 110 011.
2. The Principal Secretary, Ministry of Home Affairs, Foreigners Division, Government of India, North Block, Central Secretariat, New Delhi - 110 001.
3. The Principal Secretary, Ministry of Science and Technology, Government of India, New Delhi - 110 001.
4. The Convener, Kishore Vaigyanik Protsahan Yojana (KVPY), Indian Institute of Science, Bangalore - 560 012.
5. The Registrar, Indian Institute of Science (IISc), C.V.Raman Avenue, Bangalore - 560 012.
6. The Registrar, Indian Institute of Science Education and Research (IISER) Pune, Dr.Homi Bhabha Road, Pashan, Pune - 411 008.
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7. The Registrar, Indian Institute of Science Education and Research (IISER) Kolkata, Mohanpur - 741 246, West Bengal, India.
8. The Registrar, Indian Institute of Science Education and Research (IISER) Mohali, Knowledge City, Sector 81, SAS Nagar, Manauli PO 140 306.
9. The Registrar, Indian Institute of Science Education and Research (IISER) Bhopal, Bhopal Bypass Road, Bhauri, Bhopal 462 066 Madhya Pradesh State.
10. The Registrar, Indian Institute of Science Education and Research (IISER) Trivandrum, College of Engineering Trivandrum Campus, Trivandrum - 695016, Kerala State.
6/7https://www.mhc.tn.gov.in/judis W.P.Nos.34445 and 34446 of 2011 M. GOVINDARAJ, J.
asi W.P.Nos.34445 and 34446 of 2015 and M.P.No.1 of 2015 15.03.2022 7/7 https://www.mhc.tn.gov.in/judis