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[Cites 0, Cited by 0] [Section 34(16)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(16)(l) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(l)With effect from April 2011, the Field Director/Director/ Chief Conservator of Forests shall be competent to close the protected area for tourists for one day in a week. However, if the said day is a holiday, the closure can be on the next working day. The protected areas shall also remain closed to tourists on the day of Holi every year.]