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State of Rajasthan - Section

Section 8 in Rajasthan Sanskrit University Act, 1998

8. Teaching in the University.

(1)All teaching work recognised by the University shall be conducted either,-
(a)in the University; or
(b)in the affiliated colleges; or
(c)in the recognised institutions.
(2)The courses of study and other activities prescribed by the statutes, ordinances and regulations shall be observed by the University, all affiliated colleges and recognised institutions.