Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Section 11] [Entire Act] Union of India - Subsection Section 11(b) in The Trade And Merchandise Marks Act, 1958 (b)the use of which would be contrary to any law for the time being in force; or
