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Supreme Court - Daily Orders

Dr. M.K. Shah Medical College And ... vs Union Of India on 22 June, 2018

Bench: S. Abdul Nazeer, Indu Malhotra

       ITEM NO.9                             COURT NO.5                 SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

       Writ Petition(s)(Civil)                No(s).    711/2018

       DR. M.K. SHAH MEDICAL COLLEGE
       AND RESEARCH CENTRE & ANR.                                         Petitioner(s)

                                                       VERSUS

       UNION OF INDIA & ORS.                                              Respondent(s)

       Date : 22-06-2018 This petition was called on for hearing today.

       CORAM :
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MS. JUSTICE INDU MALHOTRA
                                     (VACATION BENCH)

       For Petitioner(s)               Mr.   Mitul Shelat, Adv.
                                       Ms.   Bina Madhavan, Adv.
                                       Ms.   Akanksha Mehra, Adv.
                                       M/s   Lawyer S Knit & Co, AOR

       For Respondent(s)               Mr.   Sandeep Sethi, A.S.G.
       (UOI)                           Mr.   R. Balasubramanium, Adv.
                                       Mr.   Sachin Sharma, Adv.
                                       Mr.   G.S. Makker, Adv.

       (MCI)                           Mr.   T. Singhdev, Adv.
                                       Mr.   Gaurav Sharma, AOR
                                       Mr.   Prateek Bhatia, Adv.
                                       Mr.   Tarun Verma, Adv.
                                       Mr.   Abhishek, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable within three weeks.

(SUSHIL KUMAR RAKHEJA) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.06.22 BRANCH OFFICER 13:43:19 IST Reason: