Supreme Court - Daily Orders
Dr. M.K. Shah Medical College And ... vs Union Of India on 22 June, 2018
Bench: S. Abdul Nazeer, Indu Malhotra
ITEM NO.9 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 711/2018
DR. M.K. SHAH MEDICAL COLLEGE
AND RESEARCH CENTRE & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 22-06-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MS. JUSTICE INDU MALHOTRA
(VACATION BENCH)
For Petitioner(s) Mr. Mitul Shelat, Adv.
Ms. Bina Madhavan, Adv.
Ms. Akanksha Mehra, Adv.
M/s Lawyer S Knit & Co, AOR
For Respondent(s) Mr. Sandeep Sethi, A.S.G.
(UOI) Mr. R. Balasubramanium, Adv.
Mr. Sachin Sharma, Adv.
Mr. G.S. Makker, Adv.
(MCI) Mr. T. Singhdev, Adv.
Mr. Gaurav Sharma, AOR
Mr. Prateek Bhatia, Adv.
Mr. Tarun Verma, Adv.
Mr. Abhishek, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable within three weeks.
(SUSHIL KUMAR RAKHEJA) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.06.22 BRANCH OFFICER 13:43:19 IST Reason: