Supreme Court - Daily Orders
Virender Kumar Yadav vs Union Carbide India Ltd on 16 January, 2017
Bench: Arun Mishra, Amitava Roy
ITEM NO.39 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2017
(CC No(s).882/2017)
(Arising out of impugned final judgment and order dated 27/05/2016
in WP No. 6176/1983 passed by the High Court Of Judicature at
Allahabad, Lucknow Bench)
VIRENDER KUMAR YADAV AND ANR Petitioner(s)
VERSUS
UNION CARBIDE INDIA LTD AND ORS Respondent(s)
(With appln. (s) for permission to file SLP and Office Report)
Date : 16/01/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Kabir Dixit, Adv.
Mr. Shashank Singh, Adv.
Mohd. Asad Khan, Adv.
Mr. Waheb Hussani, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file Special Leave Petition is granted. Delay condoned.
The Special Leave Petition is dismissed on merits. Pending application(s) shall also stand disposed of.
(B.Parvathi) (Tapan Kumar Chakraborty)
Court Master Court Master
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2017.01.20
17:26:27 IST
Reason: