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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(m) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(m)"Licensed dealer in manufactured drugs" means a person who has obtained a licence under these rules for the manufacture, possession and sale of any preparation containing any manufactured drug from material which the maker is lawfully entitled to possess;