Punjab-Haryana High Court
The Punjab State Civil Supplies ... vs Appellate Authority And Ors on 4 September, 2017
Author: P.B. Bajanthri
Bench: P.B. Bajanthri
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP-19180-2016 (O&M)
Date of Decision:-04.09.2017.
The Punjab State Civil Supplies Corporation Ltd. and another
....Petitioners
Versus
Appellate Authority and others
.....Respondents
CORAM: HON'BLE MR. JUSTICE P.B. BAJANTHRI
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Present: Mr. J.S. Mundi, Advocate for the petitioners.
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P.B. BAJANTHRI, J. (Oral)
Learned counsel for the petitioners seeks permission to withdraw the petition as well as CM-6247-CWP-2017 for placing on record Annexure P-4. He is permitted to so.
Accordingly, writ petition as well CM-6247-CWP-2017 stand dismissed as withdrawn with liberty to the petitioners to file a fresh petition.
(P.B. BAJANTHRI) JUDGE September 04, 2017.
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