Delhi High Court - Orders
Pfizer Products, Inc vs Renovision Exports Pvt. Ltd on 26 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 378/2018 AND I.A. 6414/2005
PFIZER PRODUCTS, INC. ..... Plaintiff
Through: Mr. Bharat S. Kumar, Ms. Sanidhya
Maheshwari & Ms. Shanvi Tyagi,
Advs. (M: 8860384970)
versus
RENOVISION EXPORTS PVT. LTD. ..... Defendant
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 26.09.2023
1. This hearing has been done through hybrid mode.
2. It is already 4:50 p.m. No time left.
3. List on 15th December, 2023.
PRATHIBA M. SINGH, J SEPTEMBER 26, 2023 dj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 00:22:18