Section 10(2)(j) in The Tea Act, 1953

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Union of India - Subsection

Section 10(2)(j) in The Tea Act, 1953

(j)improving the marketing of tea in India and elsewhere;

(jj)[ subscribing to the share capital of, or entering into any agreement or other arrangement (whether by way of partnership, joint venture or in any other manner) with, any body corporate for the purpose of promoting the development of tea industry or for promotion and marketing of tea, in India or elsewhere;]

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Union of India - Subsection

Section 10(2)(j) in The Tea Act, 1953