Calcutta High Court (Appellete Side)
The State Of West Bengal And Ors vs Suvendu Adhikari And Ors on 16 June, 2023
16.06.2023
Item No.14
gd/ssd
RVW/124/2023
IA NO: CAN/1/2023
THE STATE OF WEST BENGAL AND ORS.
VS
SUVENDU ADHIKARI AND ORS.
in
WPA(P)/287/2023
SUVENDU ADHIKARI AND ANR.
VS
STATE OF WEST BENGAL AND ORS.
Mr. Kalyan Bandopadhyay, ld. Senior Advocate,
..for the State.
Mr. Anish Kumar Mukherjee,
Mr. Suryaneel Das
..for the Petitioners.
Mr. Ritzu Ghosal,
Mr. Mrityunjoy Chatterjee,
Mr. Debapriya Majumdar
..for Intervenor.
Mr. Anindya Bose
..for Intervenor.
Mr. Ashoke Kr. Chakrabarti, learned ASG,
Mr. Billwadal Bhattacharyya, learned DSGI,
Mr. Ayanabha Raha
..for the Union of India.
1.Mr. Kalyan Bandopadhyay, learned Senior Advocate appearing for the State of West Bengal, the review applicant, has produced a copy of the letter dated 16.06.2023 from the Special Secretary to the Government of West Bengal, Panchayats and Rural Development Department addressed to the learned State Advocate instructing that the above review application be withdrawn.
2
2. The said letter dated 16.06.2023 is kept on record.
3. Accordingly, the review application is dismissed as withdrawn.
(T. S. SIVAGNANAM) CHIEF JUSTICE (UDAY KUMAR, J.)