Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Goa - Subsection Section 4(3) in Goa Compensation to the Project Affected Persons and Vesting of Land in the Government Act, 2017 (3)The Government shall use the land referred under sub-sections (1) and (2) for setting up of project.
