Rajasthan High Court - Jodhpur
Sanjay Bhati @ Mohd. Rafique vs Mohd. Ramzan And Anr on 13 May, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 4590/2018
Sanjay Bhati @ Mohd. Rafique
----Petitioner
Versus
Mohd. Ramzan And Anr.
----Respondent
For Petitioner(s) : Ms.Saloni Bhandari.
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 13/05/2019 Issue fresh notice to the respondents, returnable in four weeks. Notice be given dasti to learned counsel for the petitioner.
(DR. PUSHPENDRA SINGH BHATI)J. 30-SPhophaliya/-
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