Section 56 in The M.P. Gram Panchayats (Accounts) Rules, 1999
56. Stores and other dead stocks.
- The details of all the items of expendable and issuable nature as also dead stock of non-consumable nature purchased or acquired for use of Gram Panchayat shall be recorded in the register of dead stock in Form GP-14. A separate folio shall be opened for each kind of article purchased or acquired by the Gram Panchayat.
