Himachal Pradesh High Court
Som Dutt vs Hrtc And Another on 18 August, 2020
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
Ex. Petition No.70 of 2020.
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Date of decision: 18.08.2020.
Som Dutt .....Petitioner.
Versus
HRTC and another .....Respondents.
Coram
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.
Whether approved for reporting?1 No
For the Petitioner : Mr. Ashok Kumar, Advocate.
For the Respondents: Mr. Ajay Chauhan, Advocate.
PROCEEDINGS CONVENED
THROUGH VIDEO
CONFERENCE.
Tarlok Singh Chauhan, Judge (Oral)
The execution petition is disposed of with a direction to the respondents to comply with the order dated 18.03.2019 passed by this Court in CWP No.516 of 2019 titled 'Som Dutt versus Himachal Road Transport Corporation and another' and compliance affidavit be filed before the next date of hearing.
1Whether the reporters of the local papers may be allowed to see the Judgment?Yes ::: Downloaded on - 18/08/2020 20:21:45 :::HCHP 2
2. For compliance, list on 29.09.2020.
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(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua) Judge 18th August, 2020.
(gr/krt)
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