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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(5) in The Orissa Veterinary Practitioners Rules, 1976

(5)Any elector whose name is born on the final electoral roll and who is desirous of recording votes, shall mark the voting papers issued to him with a simple Cross "x" (and no other mark) in the proper column against the name or names of the candidate or candidates, for whom he intends to vote and no elector shall record more than one vote against the name of any one candidate. A voting paper in which a vote or votes are marked otherwise than by a Cross "x" as laid down in this Sub-Rule or in which more than one such cross mark or other kind of mark is put against the name of any one candidate shall be rejected.