Section 3A in The Goa Salaries and Allowances of Ministers Act, 1964
3A. [ Travel by railway. [Inserted by the Amendment Act 2 of 1978.] - A Minister shall have the right to reserve by requisition an ordinary first class compartment when travelling by railway on duty.
Explanation. - For the purposes of this paragraph, a first class compartment means a two-berthed compartment or an air-conditioned coupe, where it is available, or a four-berthed compartment, if a two-berthed compartment or an air-conditioned coupe is not available in the train by which the Minister travels.
