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[Cites 0, Cited by 0] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(6) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(6)The committee may authorise one or more of its members to carry out the inspection ordered by it under sub-rules (4) and (5). Such manner or members shall be assisted by the Secretary of the committee or such employees of the committee as may be deputed for that purpose.