Punjab-Haryana High Court
Bhiwa Ram Alias Bhim Singh And Others vs State Of Haryana And Another on 27 April, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
R.F.A. No. 858 of 2008 (O&M)
Bhiwa Ram alias Bhim Singh and others ..... Appellants
Versus
State of Haryana and another ..... Respondents
CORAM: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. S.K. Jain, Advocate and Mr. Akshay Jain, Advocate for the appellants. Mr. Navneet Singh, A.A.G. Haryana.
RAJESH BINDAL J For orders, see detailed reasons recorded in a separate order of today passed in R.F.A. No.1867 of 2007 titled State of Haryana and another Vs. Mithu Singh and others.
27.4.2009 ( RAJESH BINDAL ) rajeev JUDGE