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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Sikkim - Subsection

Section 40(1)(a) in Sikkim Co-Operative Societies Act, 1978

(a)If the records, registers, documents or the books of accounts of a society are likely to be tampered with or destroyed and the funds, securities and other properties of a society are likely to be misappropriated or misapplied; or