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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2) in The Punjab School Education Board Financial Regulations, 1979

(2)The Chairman or any other officer authorised by him in this behalf shall have the power to pass the bills of the printers for printing of question papers, remuneration to translators of question papers and petty expenses connected with Secrecy work at rates approved by the Chairman.Note. - Pay of staff and all kinds of allowances at the rates fixed by competent authority as also other expenditure such as remuneration to Examiners. Papers Setters, Superintendents, Scrutiners and other persons engaged for Board's examinations and other work on authorised rates are included in "Fixed Charges."