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State of Rajasthan - Section

Section 411 in Rajasthan Land Revenue (Land Records) Rules, 1957

411. Promotion of Inspector of land Records.

- Promotions of Inspectors and Patwaris also need the attention of the Collector. Arrangement for promotion should be made expeditiously, and in giving promotions subordinate officials should be allowed as little hand as possible. The selection of Patwaris for rewards is also important. The field of selection should usually be confined to those Patwaris whose work is inspected during the year by officials other than Inspectors. The principles to be followed in granting rewards are that they should be given for steady good work, and that they should be sufficient in amount to act as a stimulus to the rest of the staff. Before a reward is sanctioned, the Patwari's past record should always be considered and preference given to those who have worked diligently and accurately for the longest period. The practice of distributing the grant in trifling sums over a large number of Patwaris produces no result on the quality of the work: in ordinary circumstances half a month's pay is the lowest reward that should be given.