Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(e) in The Bihar irrigation Act, 1997 (e)"Block" means an area defined as such under Section 2 of the [Bihar Panchayat Raj Act, 1993 (Bihar Act 19 of 1993)] [Presently Bihar Panchayat Raj Act, 2006.];
