Section 39(1) in The Delhi Municipal Corporation Act, 1957
(1)In addition to the Standing Committee, the Delhi Electric Supply Committee [***] [The words the Delhi Transport Committee omitted by Act 71 of 1971, section 7 and Sch. II (w.r.e.f. 3-11-1971)] [and the Wards Committee] [Substituted by Act 67 of 1993, section 34, for certain words (w.e.f. 1-10-1993)] referred to in section 44, there shall be a Rural Areas Committee and an Education Committee of the [a Corporation.] [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012)]
