Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(9) in The First Statutes of the National Institutes of Technology

(9)The Director shall have the power to send members of the staff for training or to attend course of Instruction Inside India subject to such terms and conditions as may be specified by the ordinances.