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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(a) in The Orissa Elephants' Preservation (Ex-Madras Areas) Rules, 1953

(a)"District Officer" means the Collector, Deputy Commissioner or Agent of the district comprising the area in respect of which a licence is applied for, granted or renewed under these rules;