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Rajasthan High Court - Jodhpur

Gurdeep Kaur vs Shri Rajeshwar Singh on 15 January, 2021

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 51/2021 Gurdeep Kaur

----Petitioner Versus Shri Rajeshwar Singh & Ors.

----Respondents For Petitioner(s) : Mr. Pradeep Singh JUSTICE DINESH MEHTA Order 15/01/2021 Issue notice to the respondent No.2, returnable within six weeks.

(DINESH MEHTA),J 219-Ramesh/-

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