Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act] State of Jharkhand - Subsection Section 4(4)(d) in Jharkhand Tourism Development and Registration Act, 2015 (d)he shall be the Member Secretary of the Authority and carry out all functions appertain therewith;