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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(k) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

(k)the period within which or the date on which the possession of flats is proposed to be made over to the purchasers;