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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(2)(a) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(a)constituting a body for the purpose of assisting in the whole or any part of the administration of the endowments of such math or of the specific endowments: