Section 25(3) in The Small Industries Development Bank Of India Act, 1989
(3)[ The Small Industries Development Assistance Fund shall be audited by the auditors, appointed under sub-section (1) of section 30, who shall make a separate report thereon.] [ Substituted by Act 7 of 2000, Section 15, for sub-Section (3)(w.e.f. 27.3.2000).]
