Delhi High Court - Orders
Aimil Ltd vs Satinder Gulati on 18 November, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 204/2019
AIMIL LTD ..... Appellant
Through: None
versus
SATINDER GULATI ..... Respondent
Through: Mr. Pardeep Kr.Vashistha, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 18.11.2022
1. The Hon'ble Judge is not holding court today.
2. Re-notify on 24th April 2023 for disposal.
(By order) COURT MASTER NOVEMBER 18, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:21.11.2022 17:45:31