Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 2 in The Indian Companies (Amendment) Act, 1930 2. [ Amendment of s. 144, Act 7 of 1913 .] Rep. by the Repealing Act, 1938 (1 of 1938 ), s. 2 and Sch.
