Punjab-Haryana High Court
Puda vs Sher Singh And Another on 19 October, 2015
CM-13803-2015 in
CWP-9798-2007
PUDA
Vs
Sher Singh
Present: Mr. Arun Nehra, Advocate,
for the application-respondent No. 1.
****
As the main case is already on the regular board of this Court at Serial No. 482, therefore, no orders are required in the present application.
Dismissed.
(S.J. VAZIFDAR)
ACTING CHIEF JUSTICE
19.10.2015 (TEJINDER SINGH DHINDSA)
Amodh JUDGE
AMODH SHARMA
2015.10.20 12:41
I attest to the accuracy and
authenticity of this document
chandigarh