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Punjab-Haryana High Court

Puda vs Sher Singh And Another on 19 October, 2015

                                               CM-13803-2015 in
                                                CWP-9798-2007




                                                      PUDA
                                                        Vs
                                                    Sher Singh




            Present:            Mr. Arun Nehra, Advocate,
                                for the application-respondent No. 1.
                                                       ****

As the main case is already on the regular board of this Court at Serial No. 482, therefore, no orders are required in the present application.

Dismissed.


                                                                   (S.J. VAZIFDAR)
                                                               ACTING CHIEF JUSTICE



            19.10.2015                                       (TEJINDER SINGH DHINDSA)
            Amodh                                                    JUDGE




AMODH SHARMA
2015.10.20 12:41
I attest to the accuracy and
authenticity of this document
chandigarh